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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of West Bengal - Subsection

Section 56(1)(b) in The West Bengal Factories Rules, 1958

(b)'Maximum permissible working pressure' is the maximum pressure at which a pressure vessel or plant is permitted to be operated or sude under this rule and is determined by the technical requirements of the process;