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Gauhati High Court

Sri Pradip Dutta And 6 Ors vs Sri Tapan Kumar Das And 2 Ors on 31 October, 2019

Author: Prasanta Kumar Deka

Bench: Prasanta Kumar Deka

                                                                   Page No.# 1/5

GAHC010260822019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Review.Pet. 158/2019

         1:SRI PRADIP DUTTA AND 6 ORS.
         S/O- LATE LALIT DUTTA, PRESIDENT PASCHIM SRIPURIA SARBAJANIN
         DURGA PUJA COMMITTEE, R/O- WEST SRIPURIA, TINSUKIA, P.O., P.S. AND
         DIST.- TINSUKIA, ASSAM.

         2: SRI SUBIR NAG
          S/O- LATE DILIP KUMAR NAG
          SECRETARY PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
          R/O- WEST SRIPURIA
         TINSUKIA
          P.O.
          P.S. AND DIST.- TINSUKIA
         ASSAM.

         3: SRI NIKHIL CHANDRA LODH
          S/O- LATE DILIP KUMAR NAG
          EXECUTIVE MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA
         COMMITTEE
          R/O- WEST SRIPURIA (NEAR VIDYA NIKETAN SCHOOL)
          P.O.
          P.S. AND DIST.- TINSUKIA
         ASSAM.

         4: SRI BARUN NANDY
          S/O- LATE GOPAL NANDY
          MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
          R/O- WEST SRIPURIA
         TINSUKIA
          P.O.
          P.S. AND DIST.- TINSUKIA
         ASSAM.

         5: SRI SUSHANTA PAUL
          S/O- LATE SUSHIL PAUL
                                                        Page No.# 2/5

MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O- HARISEBA ROAD
WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM.

6: SRI RATHINDRA SARKAR
 S/O- SRI REBA SARKAR
 MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
 R/O- WEST SRIPURIA (NEAR VIDYA NIKETAN SCHOOL)
 P.O.
 P.S. AND DIST.- TINSUKIA
ASSAM.

7: SANTANU DEB
 S/O- SRI SITESH DEB
 MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
 R/O- WEST SRIPURIA
TINSUKIA
 P.O.
 P.S. AND DIST.- TINSUKIA
ASSAM

VERSUS

1:SRI TAPAN KUMAR DAS AND 2 ORS.
S/O- LATE ADHIR RANJAN DAS, R/O- MENOKA BHAWAN, WEST SRIPURIA,
TINSUKIA, P.O., P.S. AND DIST.- TINSUKIA, ASSAM.

2:ON THE DEATH OF RABINDRA KUMAR DAS
 HIS LEGAL HEIRS SMTI. SOMA DAS
 R/O- MENOKA BHAWAN
WEST SRIPURIA
TINSUKIA
 P.O.
 P.S. AND DIST.- TINSUKIA
ASSAM.

3:SRI RISHAB DAS
 R/O- MENOKA BHAWAN
WEST SRIPURIA
TINSUKIA
 P.O.
 P.S. AND DIST.- TINSUKIA
ASSAM
                                                                 Page No.# 3/5

Advocate for the Petitioner   : MR. S P CHOUDHURY

Advocate for the Respondent :




             Linked Case : CRP(I/O) 342/2019

            1:PRADIP DUTTA AND 6 ORS.
             S/O. LT. LALIT DUTTA
             PRESIDENT PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
             R/O. WEST SRIPURIA
            TINSUKIA
             P.O.
             P.S. AND DIST. TINSUKIA
            ASSAM.

            2: SUBIR NAG

             S/O. LT. DILIP KUMAR NAG
             SECRETARY PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
             R/O. WEST SRIPURIA
             TINSUKIA
             P.O.
             P.S. AND DIST. TINSUKIA
             ASSAM.

            3: NIKHIL CHANDRA LODH
            S/O. LT. DILIP KUMAR NAG
            EXECUTIVE MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA
            COMMITTEE
            R/O. WEST SRIPURIA
            TINSUKIA
            P.O.
            P.S. AND DIST. TINSUKIA
            ASSAM.

             4: BARUN NANDY

             S/O. LT. GOPAL NANDY
             MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
             R/O. WEST SRIPURIA
             TINSUKIA
             P.O.
             P.S. AND DIST. TINSUKIA
             ASSAM.
                                                    Page No.# 4/5


5: SUSHANTA PAUL

S/O. LT. SUSHIL PAUL
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.

6: RATHINDRA SARKAR
S/O. SRI REBA SARKAR
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.

7: SANTANU DEB
S/O. SRI SITESH DEB
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.
VERSUS

1:TAPAN KUMAR DAS AND ANR.
S/O. LT. ADHIR RANJAN DAS
R/O. MENOKA BHAWAN WEST SRIPURIA
TINSUKIA
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM.

2:ON DEATH OF RABINDRA KUMAR DAS
HIS LEGAL HEIRS

2.1:SMT. SOMA DAS
R/O. MENOKA BHAWAN WEST SRIPURIA
TINSUKIA
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM.
                                                                                Page No.# 5/5

             2.2:RISHAB DAS
             R/O. MENOKA BHAWAN WEST SRIPURIA
             TINSUKIA
             P.O. AND P.S. TINSUKIA
             DIST. TINSUKIA
             ASSAM.

             Advocate for the Petitioner : MR. S P CHOUDHURY
             Advocate for the Respondent : MR G N SAHEWALLA



                                            BEFORE
                  THE HON'BLE MR JUSTICE PRASANTA KUMAR DEKA
                                    ORDER

31. 10. 2019 Heard Mr. S P Choudhury, learned counsel for the petitioners.

Let this matter be listed in the appropriate Bench for review of the impugned order in this review petition. List on 08.11.2019.

JUDGE Comparing Assistant