Gauhati High Court
Sri Pradip Dutta And 6 Ors vs Sri Tapan Kumar Das And 2 Ors on 31 October, 2019
Author: Prasanta Kumar Deka
Bench: Prasanta Kumar Deka
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GAHC010260822019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Review.Pet. 158/2019
1:SRI PRADIP DUTTA AND 6 ORS.
S/O- LATE LALIT DUTTA, PRESIDENT PASCHIM SRIPURIA SARBAJANIN
DURGA PUJA COMMITTEE, R/O- WEST SRIPURIA, TINSUKIA, P.O., P.S. AND
DIST.- TINSUKIA, ASSAM.
2: SRI SUBIR NAG
S/O- LATE DILIP KUMAR NAG
SECRETARY PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O- WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM.
3: SRI NIKHIL CHANDRA LODH
S/O- LATE DILIP KUMAR NAG
EXECUTIVE MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA
COMMITTEE
R/O- WEST SRIPURIA (NEAR VIDYA NIKETAN SCHOOL)
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM.
4: SRI BARUN NANDY
S/O- LATE GOPAL NANDY
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O- WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM.
5: SRI SUSHANTA PAUL
S/O- LATE SUSHIL PAUL
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MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O- HARISEBA ROAD
WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM.
6: SRI RATHINDRA SARKAR
S/O- SRI REBA SARKAR
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O- WEST SRIPURIA (NEAR VIDYA NIKETAN SCHOOL)
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM.
7: SANTANU DEB
S/O- SRI SITESH DEB
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O- WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM
VERSUS
1:SRI TAPAN KUMAR DAS AND 2 ORS.
S/O- LATE ADHIR RANJAN DAS, R/O- MENOKA BHAWAN, WEST SRIPURIA,
TINSUKIA, P.O., P.S. AND DIST.- TINSUKIA, ASSAM.
2:ON THE DEATH OF RABINDRA KUMAR DAS
HIS LEGAL HEIRS SMTI. SOMA DAS
R/O- MENOKA BHAWAN
WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM.
3:SRI RISHAB DAS
R/O- MENOKA BHAWAN
WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST.- TINSUKIA
ASSAM
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Advocate for the Petitioner : MR. S P CHOUDHURY
Advocate for the Respondent :
Linked Case : CRP(I/O) 342/2019
1:PRADIP DUTTA AND 6 ORS.
S/O. LT. LALIT DUTTA
PRESIDENT PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.
2: SUBIR NAG
S/O. LT. DILIP KUMAR NAG
SECRETARY PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.
3: NIKHIL CHANDRA LODH
S/O. LT. DILIP KUMAR NAG
EXECUTIVE MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA
COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.
4: BARUN NANDY
S/O. LT. GOPAL NANDY
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.
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5: SUSHANTA PAUL
S/O. LT. SUSHIL PAUL
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.
6: RATHINDRA SARKAR
S/O. SRI REBA SARKAR
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.
7: SANTANU DEB
S/O. SRI SITESH DEB
MEMBER OF PASCHIM SRIPURIA SARBAJANIN DURGA PUJA COMMITTEE
R/O. WEST SRIPURIA
TINSUKIA
P.O.
P.S. AND DIST. TINSUKIA
ASSAM.
VERSUS
1:TAPAN KUMAR DAS AND ANR.
S/O. LT. ADHIR RANJAN DAS
R/O. MENOKA BHAWAN WEST SRIPURIA
TINSUKIA
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM.
2:ON DEATH OF RABINDRA KUMAR DAS
HIS LEGAL HEIRS
2.1:SMT. SOMA DAS
R/O. MENOKA BHAWAN WEST SRIPURIA
TINSUKIA
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM.
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2.2:RISHAB DAS
R/O. MENOKA BHAWAN WEST SRIPURIA
TINSUKIA
P.O. AND P.S. TINSUKIA
DIST. TINSUKIA
ASSAM.
Advocate for the Petitioner : MR. S P CHOUDHURY
Advocate for the Respondent : MR G N SAHEWALLA
BEFORE
THE HON'BLE MR JUSTICE PRASANTA KUMAR DEKA
ORDER
31. 10. 2019 Heard Mr. S P Choudhury, learned counsel for the petitioners.
Let this matter be listed in the appropriate Bench for review of the impugned order in this review petition. List on 08.11.2019.
JUDGE Comparing Assistant