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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3) in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992

(3)Pending the disposal of an appeal, the State Government may at its discretion, direct that the order refusing to renew a license, or cancelling of suspending a license shall not take effect until the appeal is disposed off.