Delhi High Court - Orders
Kotak Mahindra General Insuranceco Ltd vs Smt Babita & Ors on 28 August, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~A-61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MAC.APP. 101/2023 & & CM APPL. 8898/2023
KOTAK MAHINDRA GENERAL INSURANCECO LTD
.....Appellant
Through: Ms.Niyati, Proxy counsel for
Mr.Sameer Nandwani, Advocate
versus
SMT BABITA & ORS. .....Respondents
Through: None
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 28.08.2024 List on 27th November, 2024.
Lower Court Record be requisitioned in digitized form before the next date of hearing.
CHANDRA DHARI SINGH, J AUGUST 28, 2024 Dy/ryp Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/08/2024 at 01:55:19