Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Madhya Pradesh - Subsection Section 18(b) in The Madhya Pradesh Cattle Diseases Rules, 1961 (b)The District Live-Stock Officer/Assistant Director of Veterinary Services/Deputy Director of Veterinary Services, in charge of District or Division.
