Supreme Court - Daily Orders
V.P. Satheedevi vs The State Of Kerala State Of Kerala And ... on 26 April, 2017
ITEM NO.42 REGISTRAR COURT. 1 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s). 31031/2016
V.P. SATHEEDEVI AND ORS. Petitioner(s)
VERSUS
STATE OF KERALA AND ORS. Respondent(s)
(with interim relief and office report)
Date : 26/04/2017 This petition was called on for hearing today.
For Petitioner(s)
Mr. Raghenth Basant, Adv.
Mr. Senthil Jagadeesan,Adv.
For Respondent(s)
Mr. Abhay Pratap Singh, Adv.
Mr. Vipin Nair,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Respondent Nos.1 and 3 have been served but no one has put in appearance.
Despite last opportunity having been granted, respondent Nos.2, 4 and 5 have not filed counter affidavit, as such, further opportunity is declined.
Registry to process the matter for being listed before the Hon'ble Court, as per rules. Signature Not Verified
(RAJESH KUMAR GOEL) Digitally signed by RUPAM DHAMIJA Date: 2017.04.28 Registrar 17:00:03 IST Reason: