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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(3)(u) in THE UTTAR PRADESH SHREE CHITRAKOOT DHAAM TEERTH VIKAS PARISHAD ACT, 2021

(u)five eminent persons having knowledge, experience, exposure and track record of efforts for the conservation of heritage of the state, to be nominated by the Chairperson;