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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

State of Haryana - Subsection

Section 13(2)(iv) in The Haryana Local Area Development Tax Act, 2000

(iv)in respect of goods brought or received by him and in respect of which the consignor has not issued a delivery note, an inward delivery note,