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State of Bihar - Section

Section 91 in The Bihar Government Estates (Khas-Mahal) Manual, 1953

91. Progress statement of collections.

- The Gazetted Officer watches the collections of the tahsildars by means of the progress statement prescribed in Rule 76. The periods for which this return is submitted by the tahsildars are prescribed in a special order by the Collector and depend on the peculiarities of the estates and the progress made in collections. The statement must be checked by the Gazetted Officer with the figures shown in the tauzi ledger for the same period, and any discrepancies investigated at once. It is particularly important to make sure that sums collected in April after the close of the year are credited at once and not retained in the hands of a Tahsildar. The statement is then submitted to the Collector for his infromation and for any orders that may be required.