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[Cites 0, Cited by 0] [Section 94(6)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(6)(a) in Maharashtra Public Universities Act, 2016

(a)examine and consider Annual Statement of Accounts, Audited final statement of accounts and Audit Report and its compliance report, and the annual financial estimates to be presented by the Finance and Accounts Officer and recommend the same to the Management Council and thereafter to the Senate for Approval ;