Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Entire Act] Union of India - Section Section 9 in The Insurance Regulatory and Development Authority Act, 1999 9. Administrative powers of Chairperson.— The Chairperson shall have the powers of general superintendence and direction in respect of all administrative matters of the Authority.
