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State of Rajasthan - Section

Section 45 in The Manual of Departmental Orders

45.

- The general rent rules shall apply in all cases except those of rent free buildings. Free accommodation will be provided by Government in accordance with the orders for the time being in force. At present instructions for provision of Rent free accommodation have been issued vide GAD Circular No. F. 8(31)GA/A/54, dated 1st December, 1954.Warm Clothing for Class IV Employees