Section 12(2) in The All India Council For Technical Education Act, 1987
(2)The Executive Committee shall consist of the following members, namely:-(a)the Chairman of the Council;(b)the Vice-Chairman of the Council;(c)Secretary to the Government of India in the Ministry of the Central Government dealing with Education, ex officio ;(d)two Chairmen of the Regional Committees;(e)three Chairmen of the Boards of Studies;(f)a member of the Council representing the Ministry of Finance of the Central Government, ex officio ;(g)four out of eight members of the Council representing the States and Union territories under clause (k) of sub-section (4) of section 3;(h)four members with expertise and distinction in areas relevant to technical education to be nominated by the Chairman of the Council;(i)the Chairman of the University Grants Commission, ex officio ;(j)the Director, Institute of Manpower Research, ex officio ;(k)the Director-General of Agriculture Research, ex officio ;(l)the Member-Secretary of the Council.
