Andhra Pradesh High Court - Amravati
Dhanalakshmi College Of Physical ... vs The State Of Andhra Pradesh on 14 December, 2021
Author: U.Durga Prasad Rao
Bench: U.Durga Prasad Rao
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P. No.29230 of 2018
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE
08 14.12.2021 UDPR, J
Learned standing counsel for respondents 2 and 3 seeks
to file additional counter and relevant material papers and sought time. Let the needful be done.
List the matter finally on 21.12.2021 under the same caption.
________ UDPR,J SS