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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(2)(c) in The Pension Fund Regulatory and Development Authority (Central Recordkeeping Agency) Regulations, 2015

(c)to ascertain whether adequate internal control systems, procedures and safeguards have been established and are being followed by the central recordkeeping agency;