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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(3) in Professor Jayashankar Telangana State Agricultural University Act, 1963

(3)The Vice-Chancellor shall be ex-officio Chairman of the Board, and shall conduct the meetings of the Board in accordance with the statutes made in that behalf.] [Sub-section (2) and (3) substituted by Act No.50 of 1976.]