Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 63(4)] [Section 63] [Entire Act] State of Andhra Pradesh - Subsection Section 63(4)(i) in Andhra State Act,1953 (i)officers whose allocation to the State of Andhra is final (hereinafter referred to in this section as "allotted officers"), and