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[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Odisha - Subsection

Section 126(3) in The Orissa Motor Vehicles Rules, 1993

(3)The front springs shall be as wide apart as possible and the difference between the springs shall not be less than 37 per cent of the overall width of the vehicle :Provided that if the width of the rear springs is 53 per cent or more of the overall width of the vehicle, the minimum distance between the front springs may be less than 37 per cent of the overall width of the vehicle by 2.54 centimetres.