Rajasthan High Court - Jodhpur
Taruna vs Ravindra Kumar on 9 May, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Transfer Appl. No. 44/2019 Taruna W/o Ravindra Kumar, Aged About 27 Years, D/o Virendra Kumar, R/o Village Kosariya, Tehsil Bayatu, District Barmer.
----Petitioner Versus Ravindra Kumar S/o Shri Nagaram, R/o Village Kanasar, Tehsil Bayatu, District Barmer, At Present R/o 22/23, Ansari Nagar, Basani Ii Phase, Rameshwar Nagar, Jodhpur.
----Respondent For Petitioner(s) : Mr. B.S. Sandhu JUSTICE DINESH MEHTA Order 09/05/2019 Issue notice. Issue notice of the stay application. Rule is made returnable on 25.07.2019.
Till then, further proceedings in Civil Case No.41/2016, pending in the court of Family Court, No.2, Jodhpur shall remain stayed.
(DINESH MEHTA),J 126-skm/-
(Downloaded on 28/06/2019 at 02:22:30 AM)Powered by TCPDF (www.tcpdf.org)