Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(t) in Gujarat Private Universities Act, 2009

(t)The relevant details must also be provided if the University proposes to start some programmes for the benefit of farmers, women and industries;