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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Bihar - Subsection

Section 30(1)(a) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(a)All children's homes shall be registered as child care institutions under sub Section (3) of Section 34 of the Act and rule 74 of these rules;