Supreme Court - Daily Orders
Delhi Development Authority vs Lala Ram on 18 May, 2023
Bench: Krishna Murari, Sanjay Kumar
ITEM NO.8 COURT NO.11 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6123/2023
(Arising out of impugned final judgment and order dated 23-01-2018
in WP(C) No. 11936/2015 passed by the High Court Of Delhi At New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner(s)
VERSUS
LALA RAM & ORS. Respondent(s)
( IA No.97566/2023-CONDONATION OF DELAY IN FILING and IA
No.97564/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.97569/2023-CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS )
Date : 18-05-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s)
Ms. Arti Singh, AOR
Mr. Aakashdeep Singh Roda, Adv.
Ms. Pooja Singh, Adv.
Mr. B P Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List in August, 2023.
(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.05.18 16:52:35 IST Reason: