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Supreme Court - Daily Orders

Delhi Development Authority vs Lala Ram on 18 May, 2023

Bench: Krishna Murari, Sanjay Kumar

     ITEM NO.8                         COURT NO.11                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 6123/2023

     (Arising out of impugned final judgment and order dated 23-01-2018
     in WP(C) No. 11936/2015 passed by the High Court Of Delhi At New
     Delhi)

     DELHI DEVELOPMENT AUTHORITY                                    Petitioner(s)

                                                 VERSUS

     LALA RAM & ORS.                                                Respondent(s)

     ( IA No.97566/2023-CONDONATION OF DELAY IN FILING and IA
     No.97564/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.97569/2023-CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS )

     Date : 18-05-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE KRISHNA MURARI
                         HON'BLE MR. JUSTICE SANJAY KUMAR


     For Petitioner(s)
                                  Ms. Arti Singh, AOR
                                  Mr. Aakashdeep Singh Roda, Adv.
                                  Ms. Pooja Singh, Adv.
                                  Mr. B P Singh, Adv.

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List in August, 2023.

(SONIA GULATI) (BEENA JOLLY) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH) Signature Not Verified Digitally signed by GEETA AHUJA Date: 2023.05.18 16:52:35 IST Reason: