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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Panchayat Raj Employees Transfers (Regulation of Transfer) Rules, 2000

7.

Similarly there shall be a District Level Committee consisting of District Collector or his nominee as Chairman and the District Panchayat Officer as Member shall be competent to transfer all categories of employees working under the control of District Panchayat Officer except those mentioned in paras 2 and 3 above. The District Panchayat Officer shall be the convenor of the committee headed by the District Collector or his nominee.