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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(1)(b) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(b)in the case an Administrative Member, has been a Member of All India Service or the Jammu and Kashmir Administrative Services and has held the post of the Commissioner/Secretary to the Government or equivalent.