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State of Punjab - Section

Section 664 in Punjab Jail Manual, 1996

664. Examination of prisoner prior to transfer.

(1)All prisoners, previously to being removed to any other prison, shall be examined by the Medical Officer.
(2)No prisoner shall be removed from one prison to another unless the Medical Officer certifies that the prisoner is free from any illness rendering him unfit for removal. [See 26 of Act IX of 1894]