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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Assam - Subsection

Section 47(2)(e) in Rabindranath Tagore University Act, 2017

(e)any member of the court may propose to the Executive Council the draft of any statutes; and the Executive Council shall submit such proposed draft to the court with its comments.