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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(1) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(1)The licensee shall keep accounts of poppy straws received, sold and held in stock by him, from time to time, in Form Poppy-6. The account shall be plainly and correctly written up in books bound paged and stamped with the seal of the Superintendent of Excise concerned.