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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(XIX) in The Police Enhanced Penalties Ordinance, 2005

(XIX)"manufacture" with all its grammatical variations and cognate expressions means producing, making, extracting, altering, ornamenting, finishing, assembling or otherwise processing , treating or adapting any goods, but does not include any such process or mode of manufacture as may be prescribed;