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[Cites 0, Cited by 0] [Section 27B] [Entire Act]

State of Rajasthan - Subsection

Section 27B(3) in The Jai Narain Vyas University Jodhpur Act, 1962

(3)On receipt of the explanation, if any, made by the college, institution or department in reply to the notice, the Senate shall, after consulting the Syndicate and the Academic Council and the University Grants Commission report the matter to the State Government.