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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6B(2) in The U.P. Consumer Protection Rules, 1987

(2)If a post falls vacant due to resignation or death of a Member or creation of a new post, the process for filling the post shall be initiated immediately after the post has fallen vacant or is created, as the case may be.