Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(b) in Rajasthan Land Revenue (Land Records) Rules, 1957 (b)Casual leave will be granted by the Land Records Inspector, who shall immediately submit a report of the same tot he Tehsildar.
