Calcutta High Court (Appellete Side)
Adhikary And Others vs Shebaits Of Sri Sri Radhakanta Jiew ... on 11 January, 2018
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
11/01/2018 (20) m.d.
F. A.T. 194 of 2015 With C.A.N. 12032 of 2017 Shebaits of Sri Sri RadhaKanta Jiew Thakur Aurobinda Adhikary and others Vs. Shebaits of Sri Sri RadhaKanta Jiew Thakur Sital Chandra Adhikary and others Mr. Rwitendra Banerjee .. for the appellants Advocate for the appellants is permitted to correct the number of the matter in the prayer portion of the application.
Since the appellants are not interested in pursuing the appeal, F.A.T. 194 of 2015 and C.A.N. 12032 of 2017 are dismissed as not pressed.
There will be no order as to costs.
(Sanjib Banerjee, J.) (Sabyasachi Bhattacharyya, J.)