Allahabad High Court
Bhartiya Postal Civil Wing Non Gazetted ... vs Union Of India Thru Secy. Post & ... on 4 January, 2010
Author: Rajiv Sharma
Bench: Rajiv Sharma
Court No. - 24 Case :- SERVICE SINGLE No. - 8528 of 2009 Petitioner :- Bhartiya Postal Civil Wing Non Gazetted Employees Union Thru Respondent :- Union Of India Thru Secy. Post & Telegraph & Ors. Petitioner Counsel :- Rajesh Singh Chauhan Respondent Counsel :- A.S.G.,I.H.Farooqui Hon'ble Rajiv Sharma,J.
Sri I.H.Farooqui, Assistant Solicitor General has put in appearance on behalf of opposite parties. He prays for and is allowed eight weeks' time to file counter affidavit. Rejoinder affidavit may be filed in next four weeks.
List after expiry of the aforesaid period.
Order Date :- 4.1.2010 HM