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State of Madhya Pradesh - Section

Section 146 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965

146.

The Secretary shall, after satisfying, himself that a candidate has complied with all the requirements for admission to the Supplementary Examination of the Board, furnish the candidate with a card of admission on presentation of which to the Superintendent of the Examination Course, the candidate shall be permitted to sit for the examination.