Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(5) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002 (5)In case, a majority of the voters present have voted in favour of the motion for the recall, the motion shall be deemed to have been passed.
