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Union of India - Section

Section 10 in THE RASHTRIYA RAKSHA UNIVERSITY ACT, 2020

10. Admission of students. —

(1)It shall be the endeavour of the University to take necessary measures to maintain an all-India character, high standard of teaching and research.
(2)Admission of students for courses in the University shall be made on an all-India basis in such manner as may be specified in the Ordinances.
(3)Admission of students on international basis may be made in such manner as may be laid down in the Statutes and the directions or instructions or guidelines issued by the Central Government in this behalf.