Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Bihar - Subsection Section 5(xxii) in The Chanakya National Law University Act, 2006 (xxii)To receive grants, subventions, subscriptions, donations and gifts for the purposes of the University consistent with the objects for which the University is established;
