Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Karnataka - Section

Section 1 in Karnataka Right to Information Act, 2000

1. Short title and commencement.

(1)This Act may be called the Karnataka Right to Information Act, 2000.
(2)It shall come into force from such date, as the State Government may, by notification, appoint and different dates may be appointed for different provisions of this Act.