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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(2)(a) in The M.P. Drugs (Control) Act, 1949

(a)the maintenance by dealers the producers generally, or by any dealer or producer in particular, of records of all sale and purchase transaction made by them;