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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Bihar - Subsection

Section 77(2)(b) in The Bihar Private Forest Act, 1947

(b)the granting of licences to the inhabitants of towns and villages in the vicinity of private protected forests to take trees, timber or other forest produce for their own use, and the production and return of such licences by such persons;