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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Maharashtra - Subsection

Section 93(12) in The Maharashtra Cooperative Societies Rules, 1961

(12)After completion of the enquiry, the application together with his report shall be submitted by the Enquiry Officer to the Co-operative Agriculture and Rural Multipurpose Development Bank together with the following certificates, namely: -
(a)Certificate regarding outstanding Government dues;
(b)Any other relevant certificate.