The powers of officers of the University other than the Chancellor, [and the Pro-Chancellor] [Substituted by Act 62 of 1951, s.15, for " the Pro-Chancellor and the Vice-Chancellor" ] [* * *] [The words " and the Pro Vice-Chancellor" omitted by Act 11 of 1945, s.4} ] shall be prescribed by the Statutes [* * * *] [ The words " and the Ordinances" omitted by Act 62 of 1951, Section 15.]Authorities Of The University
