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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(k) in Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001

(k)"Re-inspection" means Inspection, Examination or Testing, of the installation or apparatus subsequent to initial inspection after compliance or observations of the initial inspection, when energisation was not permitted.