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State of Kerala - Section

Section 184 in Kerala Factories Rules, 1957

184. Buildings.

- All buildings and plant shall be sited with due regard to possible dangers from accidental liberation or splashing of corrosive and deleterious liquids, and shall be so designed as to facilitate thorough washing and cleaning. The construction of staging and other parts of building shall be carried out with materials impervious and resistant to corrosion so for as practicable.