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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(5) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(5)In the subsequent general Election of Gram Panchayat, the Gram Panchayat previously reserved shall be excluded from drawal of lots, for that particular category, till all such Gram Panchayat are not exhausted."