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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2)(a) in The Maharashtra Project Affected Persons Rehabilitation Act, 1999

(a)an occupant whose land in the affected zone (including land in the gaothan) is acquired under section 14 for the purposes of a project;