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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Tamilnadu - Subsection

Section 157(f) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(f)Grants shall be awarded for a pupil if he/she has/had only four failures during his/her study in Standards I to.X. No boarding grant shall, however, be allowed to a student studying in the same standard for the third year.