Allahabad High Court
C/M Shri Jawahar Lal Nehru Smarak ... vs State Of U.P. And 15 Others on 17 November, 2016
Author: Ashwani Kumar Mishra
Bench: Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - C No. - 53451 of 2016 Petitioner :- C/M Shri Jawahar Lal Nehru Smarak Shiksha Samiti & 9 Or Respondent :- State Of U.P. And 15 Others Counsel for Petitioner :- Yogesh Kumar Saxena Counsel for Respondent :- C.S.C.,Hritudhwaj Pratap Sahi,Vijay Kumar Singh Hon'ble Ashwani Kumar Mishra,J.
Counter affidavit filed today is taken on record.
As prayed on behalf of the petitioner, let this matter appear once again on 21.11.2016, as fresh.
Till the next date of listing, interim order granted earlier to continue.
Order Date :- 17.11.2016 Ashish Nayan