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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(1)(b) in Kanyashree University Act, 2018

(b)Representatives of Departments and Teachers-
(viii)two Deans of the Schools of Post-graduate and Undergraduate Studies;
(ix)three Heads of Departments by rotation for one year in alphabetical order of the Department to be selected by the Vice-Chancellor;
(x)two teachers from each Faculty Council for Post-graduate and Undergraduate Studies of whom at least one shall be a Professor and they shall be elected by the teachers of concerned School from amongst themselves in the manner as may be provided by Statutes;