Patna High Court - Orders
Sabila Khatoon & Ors vs The State Of Bihar & Ors on 19 December, 2016
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.2269 of 2016
Arising out of
Civil Writ Jurisdiction Case No. 18258 of 2016
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Sabila Khatoon & Ors.
.... .... Appellant/s
Versus
The State of Bihar & Ors.
.... .... Respondent/s
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Appearance :
For the Appellants : Mr. Jitendra Kumar Roy, Advocate
For the Respondents-State : Mr. Dhirendra Kumar, A.C. to A.A.G.-6
For the State Election Comm. : Mr. Amit Shrivastava, Advocate
Mr. Girish Pandey, Advocate
For the respondent no.5 : Mr. Rakesh Chandra, Advocate
For the respondent no.12 : Mr. P. K. Shahi, Senior Advocate
Mr. Vikas Kumar, Advocate
Mr. Manoj Kr. Singh, Advocate
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CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
And
HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
2 19-12-2016The appellants shall serve the writ applicant with the copy of the memo of appeal today.
List day-after-tomorrow (21.12.2016). (Hemant Gupta, ACJ) (Dinesh Kumar Singh, J) Sunil/-
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